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[Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act]

State of Madhya Pradesh - Subsection

Section 45(2)(g) in The M.P. (Rajya) Bhumi Vikas Nigam Adhiniyam, 1976

(g)the manner in which appeal shall lie to Chairman of the Board against the order of the Managing Director;