Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Jammu-Kashmir - Subsection Section 7(iv) in Jammu and Kashmir Panchayati Raj Act, 1989 (iv)Failure to attend [three consecutive meetings] [Substituted 'six consecutive meetings' by Act No. 20 of 2018, dated 16.10.2018.] of the Halqa Panchayat :
