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State of Punjab - Section

Section 70 in The East Punjab Children Act, 1949

70. Control of custodian over child.

- Any person to whose care a child is committed under the provisions of this Act shall, while the order is in force, have the like control over the child as if he were his parent, and shall be responsible for his maintenance, and the child shall continue in his care notwithstanding that he is claimed by his parents or any others persons.