Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 3 in The Jammu and Kashmir Obsolete Laws (Repeal) Act, 2010 3. Rules regarding use of Floating Skins, Samvat 1946 (Council Resolution No. 41).
