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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(25) in New Town Kolkata Planning Area (Building) Rules, 2014

(25)"drain" includes sewer, a house drain, or a drain of any other description, a tunnel, a culvert, a ditch, a channel and any other device for carrying off sludge, sewage, offensive matter, polluted water, rain water or subsoil water;