(d)"Form" means a Form specified in the Second Schedule;(da)[ "person other than a natural person" shall include a "small entity"] [Inserted by Notification No. G.S.R. 125(E), dated 28.2.2014 (w.e.f. 2.5.2003).].(db)[ "Request for examination" means a request for examination, including expedited examination, made under section 11B in respect of rule 24B or rule 24C;] [Inserted by Notification No. G.S.R. 523(E), dated 16.5.2016 (w.e.f. 2.5.2003).]
