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Union of India - Section

Section 24 in The Disaster Management (Amendment) Act, 2025

24. Substitution of new section for section 43.

For section 43 of the principal Act, the following section shall be substituted, namely:—
Officers, employees, experts and consultants of National Institute."43.(1) The Central Government shall provide the National Institute of Disaster Management with such officers, other employees and consultants, as it considers necessary, for carrying out its functions.
(2)The National Institute may recruit experts as per norms approved by the Central Government to perform such functions as provided in sub-section (9) of section 42.
(3)The salaries, allowances payable to officers and employees and the other terms and conditions of their service shall be such as may be prescribed.”.