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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(5) in The Goa, Daman and Diu Ancient Monuments and Archaeological Sites and Remains Act, 1978

(5)'Director' means the Director of Archives and Archaeology (Museum) appointed by the Government and includes any officer authorised by the Government to exercise the powers and perform the functions of the Director under this Act;