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[Cites 0, Cited by 0] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(i) in Delhi and Ajmer Rent Control Act, 1952

(i)fails or refuses to produce before the Controller any books of account or document or other information which the Controller may require him to produce under sub-section (2) of section 27, or refuses to allow the Controller or any person authorised by him under the said sub-section access to the premises to which the inquiry relates; or