Supreme Court - Daily Orders
M/S Hlg Trading vs Union Of India . on 4 July, 2016
Bench: Dipak Misra, C. Nagappan
ITEM NO.40 COURT NO.4 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
10548/2016
(Arising out of impugned final judgment and order dated 30/10/2015
in WP No. 24507/2015 passed by the High Court of Madras)
M/S. HLG TRADING Petitioner(s)
VERSUS
UNION OF INDIA AND ORS. Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 04/07/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Mr. G.L. Rawal, Sr. Adv.
Mr. Rajesh Rawal, Adv.
Mr. Puneet Sharma, Adv.
Mr. Ashwani Kumar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
(Gulshan Kumar Arora) (H.S. Parasher) Court Master Court Master Signature Not Verified Digitally signed by GULSHAN KUMAR ARORA Date: 2016.07.06 14:45:52 IST Reason: