Madhya Pradesh High Court
Ghasiram vs The State Of Madhya Pradesh on 7 July, 2023
Author: Sanjay Dwivedi
Bench: Sanjay Dwivedi
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 14407 of 2023 (GHASIRAM Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 07-07-2023 At the request of Ms Babita Patel, Advocate for the petitioner, list after four weeks to enable her to file certain documents in support of submissions.
(SANJAY DWIVEDI) JUDGE Sudesh Signature Not Verified Signed by: SUDESH KUMAR SHUKLA Signing time: 7/7/2023 6:17:55 PM