Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(128) in Punjab Urban Planning and Development Building Rules, 2018 (128)"occupation certificate" means a certificate issued by the competent authority to occupy a building or part of the building or any portion whatsoever,
