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[Cites 0, Cited by 0] [Section 38(2C)] [Section 38] [Entire Act]

State of Punjab - Subsection

Section 38(2C)(b) in The Punjab Liquor Licence Rules, 1956

(b)Gross corporate turnover of the applicant in India should be more than Rs. 100.00 crore per annum. In the case of new units, the projected sales should be Rs. 100.00 crore or more per annum.