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State of Bihar - Section

Section 131ZO in Bihar Financial Rules, 1950

131ZO. Outsourcing by Choice.

- Should it become necessary, in an exceptional situation to outsource a job to a specifically chosen contractor, the Competent Authority in the Department may do so in consultation with the Internal Financial Adviser. In such cases the detailed justification, the circumstances leading to the outsourcing by choice and the special interest or purpose it shall serve shall form an integral part of the proposal.