Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 19(5) in Jammu and Kashmir Criminal Laws (Amendment) Act, 2013

(5)The exact time of commencement and completion of the examination shall also be noted in the report.