Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 128] [Entire Act] State of Maharashtra - Subsection Section 128(1) in Maharashtra Land Revenue Code, 1966 (1)The results of the operations conducted under Section 126 shall be recorded in such manner in such maps and registers as the State Government may prescribe.
