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State of Maharashtra - Section

Section 24 in Shree Siddhi Vinayak Ganpati Temple Trust (Prabhadevi) Act, 1980

24. Protection of action taken in good faith.—

No suit, prosecution or other legal proceeding shall lie against the State Government, the Official Trustee, the Committee or any member, officer or servant of the Committee, for anything which is in good faith done or intended to be done under this Act or the rules and regulations made thereunder.