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[Cites 0, Cited by 0] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(4) in AADHAAR (AUTHENTICATION AND OFFLINE VERIFICATION) REGULATIONS, 2021

(4)On identification of any deficiency by the Authority, the Authority may require the concerned entity tofurnish necessary clarifications and/or information as to its activities and may also require such entity eitherto rectify the deficiencies or take action as specified in these regulations.