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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Tamilnadu - Subsection

Section 46(f) in Rules Issued Under Sections 36 and 39 of the Chennai City Police Act, 1888

(f)a register showing the name, age and address of the person who visits the Video Games Parlour with time of entry and time of exist shall be maintained and kept in the Video Games Parlour for inspection by Police authorities;