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State of Punjab - Section

Section 25B in The Punjab Entertainments Duty Rules, 1956

25B. Submission of return in Form P.E.D. 20B.

- Every proprietor shall submit to the Entertainment Tax Officer of the district concerned a weekly return in Form P.E.D. 20-B showing the names of the pictures shown and the gross income accrued therefrom. Such a return shall be submitted within three days of the close of the week to which it relates.] [See Legislative Supplement Part III, dated 16th November, 1962.]