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State of Haryana - Section

Section 18 in Haryana (Prevention and Control of Water Pollution) Rules, 1978

18. Creation and abolition of posts Section 12(3).

- (i) The Board may create such posts as it considers necessary for the efficient performance of its functions and may abolish any post, so created :Provided that for the creation of any post the maximum of whose pay scale exceeds [Rs.3200/-] [Substituted vide Notification No. G.S.R. 30/C.A.6/74/S.64/68, the 25th March 1988.]. per month the Board shall obtain prior sanction of the Government.
(ii)Provision contained in rule 49(iv) with regard to Chairman shall be applicable to all such other officers and employee of the Board also if they are taken on deputation form the State Government.