Section 1(2) in The Central Provinces and Berar State Aid to Industries and Hyderabad State Aid to (Small-Scale and Cottage) Industries (Partial Repeal) Act, 1959
(2)Extension of Bombay II of 1956 to rest of the State of Bombay. - It shall come into force on such date as the State Government may, by notification in the Official Gazette, [appoint] [The Act is brought into force in the whole State 1.3.1950 vide B.G.G. Part IV-B, page 105, dated 28.1.1960.].
