Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 320] [Entire Act] Union of India - Subsection Section 320(viii) in Rules of Procedure and Conduct of Business in Lok Sabha (viii)whether there appears to have been unjustifiable delay in its publication or in laying it before Parliament; and
