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Bombay High Court

Ramesh Abhishek vs National Spot Exchange Ltd. And Anr on 21 August, 2024

Author: Bharati Dangre

Bench: Bharati Dangre

                                                                                1/5                 4 IA-1998-23.odt

MANDIRA MILIND
SALGAONKAR
                 Digitally signed by MANDIRA
                 MILIND SALGAONKAR
                 Date: 2024.08.22 16:11:53
                 +0530
                                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                                  CRIMINAL APPELLATE JURISDICTION
                                                                INTERIM APPLICATION NO.1998 OF 2023
                                                                                IN
                                                                  CRIMINAL APPEAL NO.630 OF 2023

                                               Ramesh Abhishek                           ..     Applicant
                                                                      Versus
                                               National Spot Exchange Ltd. & Anr.   .. Respondents
                                                                            WITH
                                                              CRIMINAL APPEAL NO.461 OF 2023
                                                                            WITH
                                                           INTERIM APPLICATION NO.1770 OF 2023
                                                                            WITH
                                                           INTERIM APPLICATION NO.1771 OF 2023
                                                                            WITH
                                                           INTERIM APPLICATION NO.1774 OF 2023
                                                                            WITH
                                                           INTERIM APPLICATION NO.1772 OF 2023
                                                                            WITH
                                                           INTERIM APPLICATION NO.1775 OF 2023
                                                                            WITH
                                                           INTERIM APPLICATION NO.1822 OF 2023
                                                                            WITH
                                                           INTERIM APPLICATION NO.1819 OF 2023
                                                                            WITH
                                                           INTERIM APPLICATION NO.1821 OF 2023
                                                                            WITH
                                                           INTERIM APPLICATION NO.1826 OF 2023
                                               Roop Kishor Bhootra                  .. Applicant
                                                                      Versus
                                               State of Maharashtra & Anr.               ..     Respondents

                                                                         WITH
                                                             CRIMINAL APPEAL NO.462 OF 2023
                                                                         WITH
                                                          INTERIM APPLICATION NO.1777 OF 2023
                                                                         WITH
                                                          INTERIM APPLICATION NO.1776 OF 2023
                                               Roop Kishor Bhootra                 .. Appellant
                                                                      Versus
                                               State of Maharashtra & Anr.               ..     Respondents



                                               M.M.Salgaonkar




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                             WITH
              CRIMINAL APPEAL NO.1155 OF 2023
The State of Maharashtra through Shri .. Appellant
Prakash B. Bagal
                       Versus
National Spot Exchange Ltd.                ..     Respondent

                         WITH
             CRIMINAL APPEAL NO.630 OF 2023
                         WITH
          INTERIM APPLICATION NO.1998 OF 2023
                         WITH
          INTERIM APPLICATION NO.2665 OF 2023
Ramesh Abhishek                    .. Appellant
                       Versus
National Spot Exchange Ltd. & Anr.         ..     Respondents

                                 WITH
                     CRIMINAL APPEAL NO.664 OF 2023
Preeti Gupta                               .. Appellant
                       Versus
The State of Maharashtra & Anr.            ..     Respondents

                                 WITH
                     CRIMINAL APPEAL NO.665 OF 2023
Preeti Gupta                               .. Appellant
                       Versus
State of Maharashtra & Anr.                ..     Respondents

                          WITH
              CRIMINAL APPEAL NO.666 OF 2023
Roop Kishor Bhootra                 .. Appellant
                       Versus
State of Maharashtra & Anr.                ..     Respondents

                          WITH
              CRIMINAL APPEAL NO.667 OF 2023
Roop Kishor Bhootra                 .. Appellant
                       Versus
State of Maharashtra & Anr.                ..     Respondents


M.M.Salgaonkar




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                             WITH
              CRIMINAL APPEAL NO.668 OF 2023
Anand Rathi Financial Services Limited .. Appellant
                       Versus
State of Maharashtra & Anr.                ..     Respondents

                             WITH
              CRIMINAL APPEAL NO.669 OF 2023
Anand Rathi Financial Services Limited .. Appellant
                       Versus
State of Maharashtra & Anr.                ..     Respondents

                                 WITH
                     CRIMINAL APPEAL NO.679 OF 2023
                                 WITH
                     CRIMINAL APPEAL NO.681 OF 2023
Nirmal Jain                                .. Appellant
                       Versus
State of Maharashtra & Anr.                ..     Respondents

                           WITH
               CRIMINAL APPEAL NO.682 OF 2023
                           WITH
               CRIMINAL APPEAL NO.683 OF 2023
IIFL Finance Limited                 .. Appellant
                       Versus
State of Maharashtra & Anr.                ..     Respondents

                          WITH
              CRIMINAL APPEAL NO.684 OF 2023
Shiny Geoge & Anr.                  .. Appellants
                       Versus
State of Maharashtra & Ors.                ..     Respondents

                           WITH
               CRIMINAL APPEAL NO.884 OF 2023
The State of Maharashtra             .. Appellant
                       Versus
National Spot Exchange Limited & Anr.      ..     Respondents
                               ...


M.M.Salgaonkar




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                                  4/5             4 IA-1998-23.odt

Mr.Amit Desai, Senior Advocate a/w. Mr.Mihir Gheewala a/w Mr.
Vikrant Singh Negi, Ms. Ekta Tyagi, Ms. Sneha Barange,
Ms.Priyamvada Singhania, Mr. Gopalkrishna Shenoy i/b. DSK Legal
for Appellant in Appeal Nos.679 of 2023 & 681 of 2023.

Mr.Raja Thakare, Senior Adv. a/w. Mr.Mihir Gheewala a/w.
Mr. Vikrant Singh Negi, Ms. Ekta Tyagi, Ms. Sneha Barange,
Ms.Priyamvada Singhania, Mr. Siddharth Jagushte i/b. DSK Legal
for Appellant in Appeal 682 of 2023 & 683 of 2023.

Mr.Pranav Badheka, Mr.Gopal Krishna Shenoy, Mr. Prashant Pawar,
Mr. Vaibhav Singh, Mr. Bryan Pillai, Mr. Manas Kotak i/b. Shardul
Amarchand Mangaldas & Co. for Appellant in Appeal Nos. 461 of
2023 & 462 of 2023.

Mr. Pranav Badheka, Mr.Vaibhav Singh, Mr.Bryan Pillai &
Mr.Manas Kotak i/b. Shardul Amarchand Mangaldas & Co. for
Appellant in Appeal Nos. 664 of 2023 & 667 of 2023.

Mr.Pranav Badheka, Mr.Gopal Krishna Shenoy, Mr. Prashant Pawar,
Mr. Vaibhav Singh, Mr. Bryan Pillai, Mr. Manas Kotak i/b. Shardul
Amarchand Mangaldas & Co. for Applicant in IA No. 1770/2023 to
1775/2023

Mr.Aditya Mehta for Intervenor in Interim Application No.
1819 of 2023, 1821 of 2023 & 1822 of 2023.

Mr. Mihir Gheewala & Mr. Farhad Panthaki for Appellant in Apeal
684/2023.

Mr. Dhaval Patil for M/s. K Ashar & Co. for Applicant in Apeal
630/2023

Mr.Abad Ponda, Senior Advocate a/w. Mr.ArvindLakhavat,Mr.Javed
Dorarjiwala, Mr.Nimeet Sharma,Ms. Jalpa Shah, Mr. Vinit Vaidya,
i/b. MZM Legal LLP for Respondent No.2 in Appeal No.461 of 2023.


Mr.Arvind Lakhavat, Mr.Nimeet Sharma,Ms. Jalpa Shah, Mr. Vinit
Vaidya,Mr.Javed Dorarjiwala, i/b. MZM Legal LLP for Respondent
No.1 in Appeal No.1155 of 2023, 630/2023 .


Mr.Arvind Lakhavat, Mr. Nimeet Sharma,Ms. Jalpa Shah, Mr. Vinit
Vaidya,Mr.Javed Dorarjiwala, i/b. MZM Legal LLP for Respondent
No.2 in Appeal No.681 of 2023, 683/2023, 684/2023.



M.M.Salgaonkar




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                                  5/5              4 IA-1998-23.odt

Mr.Abad Ponda, Senior Advocate a/w. Mr.Arvind Lakhavat,
Mr.Javed Dorarjiwala, Mr.Nimeet Sharma,Ms. Jalpa Shah, Mr. Vinit
Vaidya, i/b. MZM Legal LLP for Respondent No.2 in Appeal No.667
of 2023, 669/2023, 665/2023.

Mr. Manoj Mohite, Senior Advocate A/W Mr.Nimeet Sharma,Ms.
Jalpa Shah, Mr. Vinit Vaidya,Mr.Javed Dorarjiwala, i/b MZM Legal
LLP, for the Respondent No.1 in Criminal Appeal No.884 of 2023

Mr.Avinash B. Avhad, Spl. Public Prosecutor a/w Mr. Mahesh V.
Rawool a/w Sachin D. Gawade and Sahil S. Ghule. Sr.PI Prakash
Bagal (EOW) in Apeal 630/2023.

Mr.Avinash B. Avhad, Spl. Public Prosecutor a/w Mr. Mahesh V.
Rawool a/w J.P. Yagnik and Dr. Ashvini A. Takalkar, APP, for
Appellant State in Apeal 1155/2023 and Apeal 884/2023.

Mr.Avinash B. Avhad, Spl. Public Prosecutor A/W Mr. Mahesh V.
Rawool a/w Sachin D. Gawade and Sahil S. Ghule a/w. Dr. Ashvini A.
Takalkar, APP, for State in all other Apeals.
                                   ...

                 CORAM: BHARATI DANGRE &
                         MANJUSHA DESHPANDE, JJ.

DATED : 21st AUGUST, 2024 P.C:-

Re-notify to 26/08/2024 at 4.00 p.m. Interim order to continue.
(MANJUSHA DESHPANDE,J.) (BHARATI DANGRE, J.) M.M.Salgaonkar ::: Uploaded on - 22/08/2024 ::: Downloaded on - 22/08/2024 11:27:48 :::