Section 3(4)(c) in The United Provinces Agricultural Tenants (Acquisition of Privileges) Act, 1949

[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

(c)before the first day of March, 1952, but after the last day of June, 1951, pay the amount in two equal instalment that is to say-

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