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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Haryana - Subsection

Section 9(2) in The Haryana Kisan Kalyan Pradhikaran Act, 2018

(2)The salary, allowances payable to and other terms and conditions of service of officers and other staff of the Pradhikaran shall be such, as may be prescribed.