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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of West Bengal - Subsection

Section 40(a) in New Town Kolkata Planning Area (Building) Rules, 2014

(a)in case of plots above 1.00 hectare in area Master Plan for the entire plot shall be submitted for approval to the Sanctioning Authority. Building plans for the entire plot or a part of it will be submitted for sanction on approval of the Master plan;