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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Madhya Pradesh - Subsection

Section 23(i) in The M.P. Sthaniya Nidhi Sampariksha Niyam, 1974

(i)an introduction mentioning the date of audit, the date of last audit, the period covered by audit and the name of the Auditor and the name of the Principal Officer;