Section 9A(1)(E) in The U.P. Basic Education Provident Fund Rules, 1975

[Cites 0, Cited by 0] [Section 9A(1)] [Section 9A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9A(1)(E) in The U.P. Basic Education Provident Fund Rules, 1975

(E)Within twelve months before the date of the subscriber's retirement, from the amount standing to his credit in the Fund for the purpose of acquiring a farm land or business premises or both.

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State of Uttar Pradesh - Subsection

Section 9A(1)(E) in The U.P. Basic Education Provident Fund Rules, 1975