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State of Rajasthan - Section

Section 19 in The Rajasthan Distilleries Rules, 1977

19. Distillers bound to obey all rules already in force or which may hereafter be prescribed.

- Distillers shall be bound by all the general rules for the management of distilleries and for the issue of spirit therefrom which may already be in force or which may hereafter be prescribed under the existing excise law, or under any law which may hereafter be enacted, and by all special orders issued by the Excise Commissioner with regard to individual distilleries, and shall cause all persons employed by them in the manufacture, issue etc. of spirit to obey all such rules.