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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(8) in The Orissa Employees' State Insurance (Medical Benefit) Rules, 1951

(8)All other words and expressions used herein and not defined shall have the meaning assigned to them in the Act, the rules made under Section 95 of the Act, or regulations under Section 97 of the Act, as the case may be.