Madhya Pradesh High Court
Devendra Yadav vs Gautam Prasad on 10 February, 2017
MA-4751-2011 (DEVENDRA YADAV Vs GA UTAM PRASAD) 10-02-2017
None for the appellant even in the pass over round. None appeared on 15.12.2016 and 16.1.2017. It appears that appellant is no more interested in prosecuting this appeal. Hence, this appeal is dismissed for want of prosecution. (NANDITA DUBEY) JUDGE gn