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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(11) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(11)The Vice-Chancellor shall give effect to the orders of the Syndicate regarding the appointment, dismissal or suspension of an officer or teacher of the University and shall exercise general control over the educational arrangements of the University and shall be responsible for the discipline of the University.