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State of Punjab - Section

Section 314 in Punjab Jail Manual, 1996

314. Instructions as to saluting superior officers.

- The following instructions in regard to saluting superior officers shall be observed : -For Deputy Superintendent, Senior Assistant and Assistant Superintendents and Head Warders.
Officers to be saluted When on parade armed with sword at word ofcommand When not on parade If drilling with warders in the ranks
Superintendent, official and non-officialvisitors, and superior officers of Government. Shall salute with sword at command. Shall stand at attention and salute with hand. Shall present arms at word of command.
For Warders      
Officers to be saluted. When on parade armed When passing armed with musket. When passing unarmed
Superintendent, official and non-officialvisitors, and superior officers of Government. Shall be halted and present arms at word ofcommand. Shall slope arms. If marching in squad shall doso at word of command. Shall salute with hand in military fashion.
Deputy Superintendent. Shall slope arms at word of command. Shall slope arms. If marching in squad shall doso at word of command. Shall salute with hand in military fashion.
Assistant Superintendent. -do- -do- -do-
The gate sentry shall salute the Deputy Superintendent by coming to attention on his approach, to any officer superior to the Deputy Superintendent and to every official and non-official visitor he shall "present arms". A warder sitting, shall, when any of those officers approach, rise and stand at attention, before addressing an officer he shall stand two paces from him and salute with the hand, he shall also salute when withdrawing.