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State of Uttar Pradesh - Section

Section 12 in The Greater Nainital Development Authority (Holding of Meetings and Conduct of Business) Regulations, 1986

12. Person other than the member may attend the meeting.

- Any specialist or person considered useful may be called in the meeting of the Authority on special invitation with the permission of the Chairman or Vice-Chairman, as the case may, and he shall attend the meeting but shall not have right to vote.