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[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Assam - Subsection

Section 70(4) in The Assam Cinemas (Regulation) Rules, 1960

(4)The hear of the illuminant, and its position in relation to the optical system, shall be such that it is impossible for the rays of light to ignite a stationary film.This requirement shall be considered as met if a film stationary in the film-gate fails to ignite within a period of three minutes.B. (1) The projector shall be fitted with film boxes of fire-resisting material, which shall be made to close in such a manner and shall be fitted with film-slots so constructed as to prevent the passage of flame to the interior of the box.