(1)This Act may be called The [Coffee Act,] 1942.(2)It extends to [the whole of India [except the State of Jammu and Kashmir ]] [Substituted by A.O. 1950, for " all the Provinces of India" .].[* * *] [Sub-Section (3) omitted by Act 4 of 1947, Section 2 (w.e.f. 11.3.1947).]
