Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] Union of India - Subsection Section 9(6) in Indian Medicine Central Council (Post-graduate Siddha Education) Regulations, 2016 (6)The maximum duration for completion of the course shall be not exceed beyond the period of six years from the date of admission to the course.
