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[Cites 0, Cited by 0] [Section 2(62)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(62)(c) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(c)Assembly Buildings : These shall include any building or part of a building where groups of people congregate or gather for amusement, recreation, special, patrioric, civil travel and similar purposes, for example - theatres, motion picture houses, assembly halls, auditoria, libraries, exhibition halls, museums, skating rinks, gymnasium, restaurants, dance halls, club rooms, passenger stations, and terminals of air, surface and other public transportation services, recreation parlours and stadia. These shall include any building used for religious purposes like prayers, puja, worship, religious or spiritual congregation, discourses, rituals and functions.