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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Uttarakhand - Subsection

Section 17(1)(b) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

(b)one representative out of Zila Panchayat and one representative of Kshettra Panchayats exercising jurisdiction over the Principal Market Yard or Sub- Market Yard, or part of either and the market area or any of its part;