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[Cites 0, Cited by 0] [Section 77(2)] [Section 77] [Entire Act]

Union of India - Subsection

Section 77(2)(e) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

(e)maintaining at least one evacuation route from every area where personnel stay until evacuation to the facility's safe areas and rescue of personnel has been completed.