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[Cites 0, Cited by 0] [Section 98] [Entire Act]

State of Haryana - Subsection

Section 98(e) in The Punjab Land Revenue Act, 1887

(e)[ a loan advanced by the State Government to a scholar under the National Loan Scholarships Scheme together with interest, if any, chargeable thereon and costs incurred in making or recovering the same; [Caluse (e), (f) and (g) substituted vide Haryana Act No. 45 of 1973.]