Gujarat High Court
M/S Unnati Engineers A Proprietary ... vs Gpsc Pipavav Power Company Limited ... on 22 February, 2019
Author: K.M.Thaker
Bench: K.M.Thaker, V.P. Patel
C/FA/2411/2019 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
F/FIRST APPEAL NO. 2411 of 2019
With
F/FIRST APPEAL NO. 2413 of 2019
With
F/FIRST APPEAL NO. 2499 of 2019
With
F/FIRST APPEAL NO. 2505 of 2019
With
F/FIRST APPEAL NO. 2624 of 2019
With
F/FIRST APPEAL NO. 2625 of 2019
With
F/FIRST APPEAL NO. 2726 of 2019
With
F/SPECIAL CIVIL APPLICATION NO. 2882 of 2019
With
F/SPECIAL CIVIL APPLICATION NO. 3028 of 2019
DHANIBEN WD/O PRAVINBHAI DHANABHAI VANKAR
Versus
PRAVINBHAI PRABHATBHAI RABARI (DELETED)
Appearance:
MR MOHSIN M HAKIM(5396) for the Appellant(s) No. 1
CORAM: HONOURABLE MR.JUSTICE K.M.THAKER
and
HONOURABLE MR.JUSTICE V.P. PATEL
Date : 22/02/2019
COMMON ORAL ORDER
(PER : HONOURABLE MR.JUSTICE K.M.THAKER) Time to remove office objections is extended upto 8.3.2019.
Sd/-
(K.M.THAKER, J) Sd/-
(V. P. PATEL,J) SURESH SOLANKI Page 1 of 1