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[Cites 0, Cited by 0] [Section 28(4)] [Section 28] [Entire Act]

State of Telangana - Subsection

Section 28(4)(b) in Telangana Mutually Aided Co-Operative Societies Act, 1995

(b)the amount of any deficiency, waste or loss which appear to have been caused by the gross negligence or misconduct of any person in the performance of duties;