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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(3)(d) in The Tamil Nadu Beedi Industrial Premises (Regulation of Conditions of Work) Act, 1958

(d)whether the application is made bona fide on behalf of the applicant himself or benami on behalf of any other person;