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[Cites 0, Cited by 0] [Section 85] [Entire Act]

Union of India - Subsection

Section 85(11) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

(11)When workers have to work on top of the containers--
(a)it shall be ensured that the surface is dry and clean to avoid slipping; and
(b)suitable and safe means shall be provided to the workers for going on top of containers and attending to lashing and unlashing of containers.