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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 10(2) in Jammu and Kashmir Prohibition of Benami Property Transactions Act, 2018

(2)Notwithstanding anything contained in sub-section (1), the Chairperson may transfer a Member from one Bench to another Bench.