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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(3) in The Rajasthan Tax on Luxuries (Tobacco and its Products) Rules, 1994

(3)*I/We........... *am/are or not registered under the Rajasthan Sales Tax Act, 1954. The details of certificate of the said registration are as follows:-Registration Certificate No..........Date of issue..........Effect of the Registration.........