Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(k) in The Maharashtra State Council of Examinations Act, 1998

(k)"recognized institution" means an organized body imparting education or training as per the prescribed syllabi which is duly recognized by the school Education Department of Government;