Madhya Pradesh High Court
Sewak Ram Ramteke vs The State Of Madhya Pradesh on 11 July, 2018
1 WP-13702-2018 The High Court Of Madhya Pradesh WP-13702-2018 (SEWAK RAM RAMTEKE Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 11-07-2018 None for the petitioner. List this matter after two weeks.
(NANDITA DUBEY) JUDGE b Digitally signed by BHARTI GADGE Date: 2018.07.11 17:37:10 +05'30'